Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 6] [Entire Act]

State of Maharashtra - Section

Section 34 in The Maharashtra Agricultural Lands (Ceiling on Holdings) Act, 1961

34. Power of Maharashtra Revenue Tribunal to confirm order etc.

- The Maharashtra Revenue Tribunal in deciding an appeal under section 33, may confirm, modify or rescind the decision, order, declaration or award or the amended declaration or award, as the case may be.