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State of Bihar - Section

Section 33 in The Bar Council of Bihar Election Rules, 1968

33. Delivery of sealed Steel-Boxes and their safe keeping.

(a)The Presiding Officer, shall, as soon as practicable deliver the Steel-Box so fastened to the Returning Officer at Patna either personally or through a responsible person duly authorised in writing by him to do so.
(b)The Returning Officer shall keep the sealed boxes safely in a secure place under his direct control to which no other person shall have access except under his orders.