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[Cites 0, Cited by 0] [Section 23] [Entire Act]

State of Gujarat - Subsection

Section 23(2) in Kamdhenu University Act, 2009

(2)As soon as the Academic Council is constituted under sub-section (1). it may co-opt as members not more than three persons for such periods and in such manner as may be prescribed so as to secure adequate representation of different sectors of Veterinary' and allied sciences.