Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 15] [Entire Act] State of Punjab - Subsection Section 15(1) in The Punjab Homoeopathic Practitioners Regulations, 1974 (1)All appointments to the service shall be made in the following manner, namely :-(a)In the case of Superintendent -(i)by promotion from amongst the Head Assistants who -
