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Union of India - Section

Section 16 in The Private Security Agencies Central Model Rules, 2006

16. Other conditions

.-(1) Notwithstanding whether the agency mandates its private security guards to put on uniform while on duty or not, every private security agency will issue and make it obligatory for its security guards to put on:(a)an arm badge distinguishing the agency;(b)shoulder or chest badge to indicate his position in the organisation;(c)whistle attached to the whistle cord and to be kept in the left pocket;(d)shoes with eyelet and laces;(e)a headgear which may also carry the distinguishing mark of the agency;
(2)The clothes worn by the private security guard while on active duty shall be such that they do not hamper in his efficient performance. In particular they will neither be too tight nor too loose as to obstruct movement or bending of limbs.
(3)Every private security guard will carry a notebook and a writing instrument with him.
(4)Every private security guard while on active security duty will wear and display photo-identity card issued under section 17 of the Act, on the outer most garment above waist level on his person in a conspicuous manner.FORM-I(See rule 3)Form For Verification Of Antecedents Of ApplicantThumb impression* of the applicant : ................................................................................Signature of the applicant .................................................................................
FOROFFICE USE ONLY
Formnumber Nameof the police station sent for police verification Date
     
Fee amount Rs. .......................; Cash/D.D. ......................; Name of bank ................................D.D. No. ..........................................Date of issue .....................................Please read the instructions carefully before filling the form. Please fill in block letters: (Caution : Please furnish correct information. Furnishing of incorrect information or suppression of any factual information in the form will render the candidate unsuitable for grant of licence).