Section 16(4) in The Private Security Agencies Central Model Rules, 2006

[Cites 0, Cited by 0] [Section 16] [Entire Act]

Union of India - Subsection

Section 16(4) in The Private Security Agencies Central Model Rules, 2006

(4)Every private security guard while on active security duty will wear and display photo-identity card issued under section 17 of the Act, on the outer most garment above waist level on his person in a conspicuous manner.FORM-I(See rule 3)Form For Verification Of Antecedents Of ApplicantThumb impression* of the applicant : ................................................................................Signature of the applicant .................................................................................

FOROFFICE USE ONLY
Formnumber	Nameof the police station sent for police verification	Date

Fee amount Rs. .......................; Cash/D.D. ......................; Name of bank ................................D.D. No. ..........................................Date of issue .....................................Please read the instructions carefully before filling the form. Please fill in block letters: (Caution : Please furnish correct information. Furnishing of incorrect information or suppression of any factual information in the form will render the candidate unsuitable for grant of licence).

Legal Document View

Unlock Advanced Research with PRISMAI

Union of India - Subsection

Section 16(4) in The Private Security Agencies Central Model Rules, 2006