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[Cites 0, Cited by 0] [Section 10(4)] [Section 10] [Entire Act]

State of Madhya Pradesh - Subsection

Section 10(4)(c) in The M.P. Makhanlal Chaturvedi Rashtriya Patrakarita Vishwavidyalaya Sansthan Adhiniyam, 1990

(c)represent the Sansthan, in suits or proceedings by or against the Sansthan, sign powers of attorney and verity the pleading or depute representatives for the purpose;