Section 10(4) in The M.P. Makhanlal Chaturvedi Rashtriya Patrakarita Vishwavidyalaya Sansthan Adhiniyam, 1990
(4)The Director General shall-(a)ensure that the provisions of this Act and the regulations are duly observed, and he shall have powers as are necessary for that purpose;(b)convene the meetings of the General Council, and perform all other acts, as may be necessary to give effect to the provisions of this Act;(c)represent the Sansthan, in suits or proceedings by or against the Sansthan, sign powers of attorney and verity the pleading or depute representatives for the purpose;(d)have all powers relating to the proper maintenance of discipline in the Sansthan.
