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State of Tamilnadu - Section

Section 18 in The Tamil Nadu Backward Classes, Scheduled Castes and Scheduled Tribes (Reservation of Seats in Educational Institutions and of Appointments or Posts in the Services under the State) Act, 1993

18. Converts to Christianity from Scheduled Castes irrespective oi the generation of conversion for the purpose of reservation of seats in Educational Institutions and for seats in Public Services.