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State of Himachal Pradesh - Section

Section 42 in The Himachal Pradesh Police Act, 2007

42. Annual Report.

- The Director-General of Police shall place an annual report before the State Police Board, showing details of deployment of District Armed Reserves and Battalions, the state of their preparedness and training, including adequacy of men, arms, equipment, mobility, communications etc.Chapter-V Administration and Superintendence