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State of Rajasthan - Section

Section 7 in Rajasthan Bhamashah (Direct Transfer of Public Welfare Benefits and Delivery of Services) Rules, 2018

7. Completion of enrolment process at enrolment center.

(1)On completion of enrolment process at enrolment center under rules 5 and 6, an acknowledgement slip containing the Bhamashah Enrolment Number and other enrolment details signed by the operator shall be provided to the family seeking enrolment.
(2)The procedures, standards and guidelines to be followed during enrolment and formats, templates, checklists to be used for carrying out enrolment shall be as per procedures as may be specified by the Authority for this purpose.