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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Rajasthan - Subsection

Section 7(1) in Rajasthan Bhamashah (Direct Transfer of Public Welfare Benefits and Delivery of Services) Rules, 2018

(1)On completion of enrolment process at enrolment center under rules 5 and 6, an acknowledgement slip containing the Bhamashah Enrolment Number and other enrolment details signed by the operator shall be provided to the family seeking enrolment.