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[Cites 0, Cited by 0] [Section 26(7)] [Section 26] [Entire Act]

State of Rajasthan - Subsection

Section 26(7)(ii) in Rajasthan Electricity Regulatory Commission (Terms and Conditions for Open Access) Regulations, 2016

(ii)The consumer shall intimate in writing the block wise maximum power to be scheduled from inter-State open access each day to the SLDC, RDPPC and Distribution Licensee before 10:00AM of the day preceding the day of drawal.