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Madhya Pradesh High Court

K.C. Dubey vs Principal Secretary on 19 January, 2023

Author: Gurpal Singh Ahluwalia

Bench: Gurpal Singh Ahluwalia

1 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR WP No. 16617 of 2021 (K.C. DUBEY Vs PRINCIPAL SECRETARY AND OTHERS) Dated : 19-01-2023 Parties through their counsel.

It is submitted by the counsel for the parties that subject matter of these writ petitions is subjudice before the Supreme Court in S.L.P.Nos.15326/2020 and 15771/2020 and, therefore, the hearing of the cases may be deferred till the outcome of the said S.L.Ps.

Since the controversy involved in the present cases is already subject matter of aforesaid SLPs, pending before the Supreme Court, therefore, the hearing of these writ petitions is deferred sine die with liberty to the counsel for the parties to make a mention after the disposal of the aforesaid S.L.Ps.

(G.S. AHLUWALIA) JUDGE TG /-

Signature Not Verified Signed by: TRUPTI GUNJAL Signing time: 20-Jan-23 3:55:56 AM