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[Cites 0, Cited by 0] [Section 44(1)] [Section 44] [Entire Act]

State of Gujarat - Subsection

Section 44(1)(e) in Sardar Patel University Act, 1955

(e)where affiliation is sought in any branch of experimental science, that arrangements have been or will be made in conformity with the [Statutes, Ordinances and Regulations] [These words were substituted for the words 'Statutes and Ordinances', by Gujarat 8 of 1966, section 21(1)(ii).] for imparting instruction in that branch of science in a properly equipped laboratory or museum;