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[Cites 0, Cited by 0] [Section 44] [Entire Act]

State of Gujarat - Subsection

Section 44(1) in Sardar Patel University Act, 1955

(1)A college applying for affiliation to the University shall send an application in writing to the Registrar and shall satisfy the Syndicate [and the Academic Council] [These words were inserted, by Gujarat 8 of 1966, Section 21 (1)(i).]-
(a)that the college is to be under the management of a regularly constituted governing body;
(b)that the strength and qualifications of the teaching staff and the conditions governing their tenure of office are such as to make due provision for the courses of instruction, teaching or training to be undertaken by the college;
(c)that the buildings in which the college is to be located are suitable, and that provisions will be made, in conformity with the Ordinances, for the residence in the college hostel or in lodgings approved by the college, of students not residing with their parents or guardians, and for the supervision and welfare of students;
(d)that due provision has been made or will be made for a library;
(e)where affiliation is sought in any branch of experimental science, that arrangements have been or will be made in conformity with the [Statutes, Ordinances and Regulations] [These words were substituted for the words 'Statutes and Ordinances', by Gujarat 8 of 1966, section 21(1)(ii).] for imparting instruction in that branch of science in a properly equipped laboratory or museum;
(f)that due provision will, as far as circumstances may permit, be made for the residence of the Principal and some members of the teaching staff in or near the college or the place provided for the residence of students;
(g)that the financial resources of the college are such as to make due provision for its continued maintenance and efficient working; and
(h)that the college rules fixing the fees (if any) to be paid by the students have not been so framed as to involve such competition with any existing college in the same neighbourhood as would be injurious to the interests of education.
The application shall further contain an assurance that after the college is affiliated, any transference of management and all changes in the teaching staff and all other changes which may result in any of the aforesaid requirements, not being fulfilled or continued to be fulfilled shall be forthwith reported to the Syndicate.