Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 128] [Entire Act] Greater Bengaluru City Corporation - Section 128(2) in THE BRUHAT BENGALURU MAHANAGARA PALIKE ACT, 2020 (2)The Government may help the Corporation in developing the performancemanagement system for the Corporation and submit the proposed system to theCorporation for adoption.