Section 3 in Madhya Pradesh Arthik Roop Se Kamzor Varg Tatha Nimna Aay Varg Ko Awas Guarantee Adhiniyam, 2017
3. Entitlement of houses at affordable price or free of cost residential plots to eligible persons.
(1)Every eligible person shall be entitled to a house at affordable price or free of cost residential plot and the State Government guarantees houses at affordable price or free of cost residential plots gradually to all eligible persons.(2)The power to allot either a house or a residential plot shall vest with the implementing agency, and the grievances of housing shall be redressed by the District Level Housing Committee.
