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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Madhya Pradesh - Subsection

Section 3(1) in Madhya Pradesh Arthik Roop Se Kamzor Varg Tatha Nimna Aay Varg Ko Awas Guarantee Adhiniyam, 2017

(1)Every eligible person shall be entitled to a house at affordable price or free of cost residential plot and the State Government guarantees houses at affordable price or free of cost residential plots gradually to all eligible persons.