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[Cites 0, Cited by 0] [Section 37] [Entire Act]

State of Rajasthan - Subsection

Section 37(a) in The Rajasthan Women and Child Development (State and Subordinate) Service Rules, 1998

(a)he has passed the Departmental Examination and has successfully undergone such training as is referred to in sub-rule (2) of Rule 34;