Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Tamilnadu - Subsection

Section 8(11) in The Chennai Corporation Servants Conduct Rules, 1968

(11)The head of the department may grant permission to Corporation servants to attend and take part in such of the meetings, conferences and committees in which the Government have agreed to participate.