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[Cites 0, Cited by 0] [Section 80(2)] [Section 80] [Entire Act]

NCT Delhi - Subsection

Section 80(2)(b) in Delhi Motor Vehicles Rules, 1993

(b)in case of other cattle,
(i)4 with calves/young ones or 5 without calves/young ones when the wheel base of a such vehicle is below 3.5 meter; and
(ii)5 with calves/young ones or 6 calves/young ones when the wheel base is 3.5 meter or above.