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[Cites 0, Cited by 0] [Section 20(3)] [Section 20] [Entire Act]

State of Himachal Pradesh - Subsection

Section 20(3)(i) in Himachal Pradesh Electricity Regulatory Commission (Promotion of Generation from the Renewable Energy Sources and Terms and Conditions for Tariff Determination) Regulations, 2017

(i)a water cess or tax on generation is levied which impacts all or any of the projects; and/or