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[Cites 1, Cited by 7]

Himachal Pradesh High Court

Mahinder Kumar & Others vs . State Of H.P. & Others on 23 April, 2022

Author: Sandeep Sharma

Bench: Sandeep Sharma

Mahinder Kumar & others vs. State of H.P. & others CWPIL No.28 of 2022 .

23.04.2022 Present: Mr. Bodh Raj Thakur, Advocate, for the petitioners.

Ms. Ritta Goswami, Additional Advocate General, for the respondents No.1 to 3 & 6.

Mr. Maan Singh, Advocate, for respondents No.4 & 5.

CWPIL No.28 of 2022 & CMP No.4576 of 2022 Issue notice. Ms. Ritta Goswami, learned Additional Advocate General and Mr. Maan Singh, learned Advocate, accept notice for respondents No.1 to 3 & 6 and respondents No.4 & 5, respectively. Separate notice be issued to respondents No. 7 to 9, on taking steps within a period of one week, returnable within two weeks.

List on 11.05.2022. In the meantime, reply, if any, by appearing respondents be also filed.

( Mohammad Rafiq ) Chief Justice ( Sandeep Sharma ) Judge April 23, 2022 (reena) ::: Downloaded on - 25/04/2022 20:06:35 :::CIS