Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 28] [Entire Act] Union of India - Subsection Section 28(ii) in The Mumbai Port Trust (Licensing and Control of Pilots) Regulations, 2007 (ii)at Ballard Piers, harbour wall berths, Pit Pali Jetties and Jawahar Dweep, when the vessel is safety moored in her berth.
