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Union of India - Section

Section 28 in The Mumbai Port Trust (Licensing and Control of Pilots) Regulations, 2007

28. Termination of Pilot's inward duties.

- The duties Pilot in regard to an inward bound vessel shall cease-
(i)in Indira, Princess and Victoria Docks, when the vessel is safely entered into the lock or dock entrance.
(ii)at Ballard Piers, harbour wall berths, Pit Pali Jetties and Jawahar Dweep, when the vessel is safety moored in her berth.
(iii)in the harbour, when the vessel is safely anchored or moored in her berth.