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[Cites 0, Cited by 0] [Section 28(2)] [Section 28] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 28(2)(e) in Srinagar and Jammu Cluster Universities Act, 2016

(e)one person who is not a teacher in any affiliated or constituent college of the Cluster University or a department of the Cluster University, nominated by the Faculty :