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[Cites 0, Cited by 0] [Section 37(11)] [Section 37] [Entire Act]

State of Rajasthan - Subsection

Section 37(11)(i) in First Statutes of the University of Udaipur

(i)Non-recurring expenditure up to Rs. 5,000/- in each case, or up to such limits as may be specified by the Board by order in writing in this behalf;