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[Cites 0, Cited by 0] [Section 100(2)] [Section 100] [Entire Act]

State of Rajasthan - Subsection

Section 100(2)(a) in Rajasthan Electricity Regulatory Commission (Terms and Conditions for Determination of Tariff) Regulations, 2009

(a)The amount of other income of the transmission licensee as per provisions of Regulation 36 of these Regulations.