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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Maharashtra - Subsection

Section 5(4) in Maharashtra Unaided Private Professional Educational Institutions (Regulation of Admission to the Full Time Professional Undergraduate Technical Courses) Rules, 2017

(4)NRI Candidature. - The Candidate who fulfills the conditions as defined in clause (n) of section 2 of the Act are eligible under this Category.