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State of Maharashtra - Section

Section 5 in Maharashtra Unaided Private Professional Educational Institutions (Regulation of Admission to the Full Time Professional Undergraduate Technical Courses) Rules, 2017

5. Candidature Type.

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(1)Maharashtra State Candidature. -
Type Eligibility Criterion Home University
(1) (2) (3)
A (a) For First Year :-  
  (i) Candidates passing SSC and also HSC orDiploma in Engineering or Bachelor of Science Examination from arecognized institution in Maharashtra State ; Place of passing of Qualifying Examinationfalling within the jurisdiction of the respective Universityarea.
  (ii) Candidate who is either domicile ofMaharashtra and/or is born in Maharashtra ;  
  (b) For Direct Second Year :-  
  (i) (1) For Engineering.- Candidates passingSSC or HSC and also Diploma in Engineering or Technology orBachelor of Science or its equivalent from a recognizedinstitution in Maharashtra State ;  
  (2) for Pharmacy.-Candidates passing HSC andDiploma in Pharmacy from a recognized institution in MaharashtraState ;  
  (ii) Candidate who is either domicile ofMaharashtra and/or is born in Maharashtra.  
B A Candidate who does not fall in Type A above,but who or whose father or mother is domiciled in the State ofMaharashtra and possesses domicile certificate. Place of domicile Certificate issuing authorityfalling within the jurisdiction of the respective Universityarea.
C A Candidate who does not fall in either Type Aor Type B but whose father or mother is an employee of theGovernment of India or Government of India Undertaking and whohas been posted and reported to duty in Maharashtra State beforethe last date for submitting the Application Form for CAP. Place of posting of father or mother ofCandidate falling within the jurisdiction of the respectiveUniversity area.
D A Candidate who does not fall in any of theabove Type A, Type B and Type-C but whose father or mother is anemployee or retired employee of the Government of Maharashtra orGovernment of Maharashtra Undertaking. Place of posting of father or mother ofCandidate or the place of settlement of the father or mother ifretired or the place of last posting if deputed outsideMaharashtra falling within the jurisdiction of the respectiveUniversity area
E (a)For First Year- Candidates passing SSCand/or HSC Examination from a recognized institution located ina disputed Maharashtra Karnataka Border area or fromMaharashtra, residing in the disputed Maharashtra-KarnatakaBorder area and whose mother tongue is Marathi. Candidate shall be considered for the OutsideHome University or State Level Seats.
  (b)For Direct Second Year- Candidatespassing SSC and/or HSC Examination and also Diploma inEngineering and Technology or Pharmacy or its equivalent from arecognized institution from a Disputed Maharashtra- KarnatakaBorder area or from Maharashtra, residing in the disputedMaharashtra-Karnataka Border area and whose mother tongue isMarathi.  
(2)All India Candidature. - The Candidates having Indian Nationality are eligible under this Category.
(3)Minority Candidature. - The Maharashtra domiciled Candidate belonging to a particular linguistic or religious minority community from within the State and as notified by the Government are eligible under this Category.
(4)NRI Candidature. - The Candidate who fulfills the conditions as defined in clause (n) of section 2 of the Act are eligible under this Category.
(5)Foreign Student or OCI or PIO Candidature. - The Foreign Student Candidates, as defined in clause (i) of section 2 of the Act, the Overseas Citizen of India (OCI) candidate, as defined in clause (s) of rule 2 and Persons of Indian Origin (PIO) as defined in clause (o) of section 2 of the Act are eligible under this Category.
(6)Jammu and Kashmir Migrant Candidature. - (a) The children of citizens, who are displaced from Jammu and Kashmir to any part of India or from unsafe border area of Jammu and Kashmir to a relatively safer place in Jammu and Kashmir from 1990 onwards due to terrorist activities; or
(b)The children of officers belonging to Indian Administrative Services (IAS) or Indian Police Services (IPS) or Indian Foreign Services (IFS) and children of staff belonging to military and Type Eligibility Criterion Home University (1) (2) (3) paramilitary forces transferred to Jammu and Kashmir to combat terrorist activities and joined the post on or before the last date for submission of application for admission; or
(c)The children of staff and officers of Jammu and Kashmir police engaged in combating terrorism, are eligible under this category;