[Cites 0, Cited by 0]
[Section 53]
[Entire Act]
State of Chattisgarh - Subsection
Section 53(2) in Ayush and Health Sciences University of Chhattisgarh Act, 2008
| (a) | Vice-chancellor | : | Chairman |
| (b) | one expert to be nominated by the Chancellorfrom a panel of three experts in the subject proposed by AcademicCouncil not connected with the university in any manner; | : | Member |
| (c) | three subject experts not connected with theuniversity in any manner to be nominated by the Chancellor; | : | Member |
| (d) | Secretary Health and Family Welfare or hisnominee not below the rank of Joint Secretary to the StateGovernment. | : | Member |