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[Cites 0, Cited by 0] [Section 2(38)] [Section 2] [Entire Act]

State of Tamilnadu - Subsection

Section 2(38)(ii) in Tamil Nadu Combined Development and Building Rules, 2019

(ii)Outside exit mean an exit from building to a public way to an open area leading to a public way or to an enclosed a fire resistant passage leading to a public way.