Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Entire Act] State of Tamilnadu - Section Section 157 in Tamil Nadu Co-operative Societies Rules, 1988 157. Extent of land for purposes of sub-section (2) of section 104. - The extent of land for the purposes of clause (2) of section 104 shall be two hectares.
