Section 13(2) in The Punjab Reorganisation Act, 1966
(2)In the Second Schedule to the Representation of the People Act, 1950 -(a)after entry 4, the following entry shall be inserted, namely :-"4A. Haryana .. .. 54";(b)in entry 11 for the figures "154", the figures "87" shall be substituted; and(c)in entry 16, for the figures "4-", the figures "54" shall be substituted.
