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[Cites 0, Cited by 0] [Section 6(4)] [Section 6] [Entire Act]

State of Kerala - Subsection

Section 6(4)(iii) in Kerala Panchayat Building (Regularisation of Unauthorised Construction) Rules, 2018

(iii)The Ancient Monuments and Archaeological Sites and Remains Act, 1958 (Act 24 of 1958) and the rules made there under;