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[Cites 1, Cited by 0]

Central Information Commission

Mrn Madhana Gopal vs Department Of Posts on 3 May, 2016

                          CENTRAL INFORMATION COMMISSION
                             Club Building (Near Post Office)
                           Old JNU Campus, New Delhi - 110067
                                  Tel: +91-11-26101592
                                                                     File No. CIC/BS/A/2015/000346/10237
                                                                                             03 May 2016
Relevant Facts emerging from the Appeal:

Appellant                                   :       Mr. N. Madhanagopal
                                                    No. 2/22, Agraharam Allur,
                                                    Thriuchy - 620101
                                                    Tamil Nadu

Respondent                                  :       CPIO & Sr. Superintendent of Post Offices
                                                    Department of Posts
                                                    Tambaram Division,
                                                    Chennai - 600045

RTI application filed on                    :       18/05/2013
PIO replied on                              :       31/05/2013
First appeal filed on                       :       15/06/2013
First Appellate Authority order             :       09/12/2014
Second Appeal dated                         :       27/11/2013

Information sought

:-

The appellant has sought the following information:-
1. Copy of the show cause notice issued to the sub Postmaster, Tambaram East, Chennai- 600059.
2. Copy of the explanation given by the Sub Postmaster, Tamabaram East, Chennai- 600059.
3. Copy of the punishment imposed on the Sub Postmaster, Tamabaram East, Chennai- 600059.

Grounds for the Second Appeal:

The CPIO has denied the information under Section 8(1)(e) & (h) of the RTI Act.
Relevant Facts:
The matter has been decided by the Commission on 10/12/2014 [file no. CIC/BS/A/2014/000069].
Decision notice:
As the matter has already been decided the appeal is infructuous.
BASANT SETH Information Commissioner Authenticated true copy:
(R. L. Gupta) Dy. Registrar/Designated Officer Page 1 of 1