Central Information Commission
Mrn Madhana Gopal vs Department Of Posts on 3 May, 2016
CENTRAL INFORMATION COMMISSION
Club Building (Near Post Office)
Old JNU Campus, New Delhi - 110067
Tel: +91-11-26101592
File No. CIC/BS/A/2015/000346/10237
03 May 2016
Relevant Facts emerging from the Appeal:
Appellant : Mr. N. Madhanagopal
No. 2/22, Agraharam Allur,
Thriuchy - 620101
Tamil Nadu
Respondent : CPIO & Sr. Superintendent of Post Offices
Department of Posts
Tambaram Division,
Chennai - 600045
RTI application filed on : 18/05/2013
PIO replied on : 31/05/2013
First appeal filed on : 15/06/2013
First Appellate Authority order : 09/12/2014
Second Appeal dated : 27/11/2013
Information sought:-
The appellant has sought the following information:-
1. Copy of the show cause notice issued to the sub Postmaster, Tambaram East, Chennai- 600059.
2. Copy of the explanation given by the Sub Postmaster, Tamabaram East, Chennai- 600059.
3. Copy of the punishment imposed on the Sub Postmaster, Tamabaram East, Chennai- 600059.
Grounds for the Second Appeal:
The CPIO has denied the information under Section 8(1)(e) & (h) of the RTI Act.
Relevant Facts:
The matter has been decided by the Commission on 10/12/2014 [file no. CIC/BS/A/2014/000069].
Decision notice:
As the matter has already been decided the appeal is infructuous.
BASANT SETH Information Commissioner Authenticated true copy:
(R. L. Gupta) Dy. Registrar/Designated Officer Page 1 of 1