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[Cites 0, Cited by 0] [Section 56(5)] [Section 56] [Entire Act]

State of Bihar - Subsection

Section 56(5)(ii) in Patna University Act, 1976

(ii)The selection committee shall prepare a merit list for appointment of teachers and officers from amongst the eligible candidates and make recommendation for their appointment according to merit in conformity with the reservation roster prepared by the university in accordance with law relating to reservation in appointment in force in the State.