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[Cites 0, Cited by 0] [Section 149(1)] [Section 149] [Entire Act]

State of West Bengal - Subsection

Section 149(1)(a) in The Calcutta Improvement Act, 1911

(a)guarantee the payment, from the funds at their disposal, of such sums as they may think fit, by way of interest on capital expended on the construction, maintenance or working of means of locomotion; or