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[Cites 0, Cited by 0] [Section 314] [Entire Act]

State of Rajasthan - Subsection

Section 314(iii) in Rules of the High Court of Judicature for Rajasthan, 1952

(iii)[ Two extra typed copies of judgment or order appealed against in a Division Bench case.] [Inserted by No. 3/SRO dated 31-3-1965; published in Rajasthan Gazette part IV-C, dated 20-5-65]