Section 314 in Rules of the High Court of Judicature for Rajasthan, 1952
314. Petition of appeal, application or affidavit to be accompanied by copies.
- Petition of appeal or application or affidavit filed in Court shall be accompanied by an many typed copies thereof as there be parties to be seived, together with:-(i)two extra copies in a Division Bench case or in an application for bail or stay of proceedings in a case pending before a Court of Session:(ii)one extra copy in every other case.No order shall issue from the Court on a petition of appeal or application unless t he required number of such copies has been supplied.(iii)[ Two extra typed copies of judgment or order appealed against in a Division Bench case.] [Inserted by No. 3/SRO dated 31-3-1965; published in Rajasthan Gazette part IV-C, dated 20-5-65]
