Section 3(2)(b) in The Andhra Pradesh Civil Services (Classification, Control and Appeal) Rules, 1991

[Cites 0, Cited by 0] [Section 3(2)] [Section 3] [Entire Act]

State of Andhra Pradesh - Subsection

Section 3(2)(b) in The Andhra Pradesh Civil Services (Classification, Control and Appeal) Rules, 1991

(b)whether a person to whom these rules apply belongs to a particular service, or as to which of the two or more services is the Service to which such person belongs,

Legal Document View

Unlock Advanced Research with PRISMAI

State of Andhra Pradesh - Subsection

Section 3(2)(b) in The Andhra Pradesh Civil Services (Classification, Control and Appeal) Rules, 1991