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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Andhra Pradesh - Subsection

Section 3(2) in The Andhra Pradesh Civil Services (Classification, Control and Appeal) Rules, 1991

(2)If any doubt arises -
(a)whether these Rules apply to any person, or
(b)whether a person to whom these rules apply belongs to a particular service, or as to which of the two or more services is the Service to which such person belongs,
the matter shall be referred to the Government whose decision shall be final.