Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 63] [Entire Act]

State of Uttar Pradesh - Subsection

Section 63(a) in U.P. Revenue Code (Amendment) Act, 2016

(a)in Hindi version, for the words and punctuation mark ^^ifj.kke lqfuf'pr fd;s tk;saxsA the words and punctuation mark ^^ifj.kke gksaxs% shall be substituted;