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[Cites 0, Cited by 0] [Section 68] [Entire Act]

State of Bihar - Subsection

Section 68(6) in Bihar Boilers Attendants' Rules, 1948

(6)Personal marks of particulars .....Signatures of Board of ExaminersIssue of CertificateCertificate no..............of the..........class Boiler Attendant issued and the duplicate recorded.Secretary, Board of Examiners, Bihar