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[Cites 0, Cited by 0] [Section 28] [Entire Act]

Union of India - Subsection

Section 28(13) in Veterinary Council of India (Procedure for recognition and de-recognition of Veterinary Colleges and Veterinary Qualifications) Rules, 2017

(13)Full justification for establishing the proposed Veterinary College.The (Name of the person) ________________________________ has applied for establishment of a Veterinary College at _________________________. On careful consideration of the proposal, the Government of ________ has decided to issue an essentiality certificate to the applicant for the establishment of a Veterinary college with _____ (no. of seats).It is certified that: -