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Union of India - Section

Section 28 in Veterinary Council of India (Procedure for recognition and de-recognition of Veterinary Colleges and Veterinary Qualifications) Rules, 2017

28. Any other documents that the applicant wishes to submit (Please indicate details).

Form-IINo Objection Certificate From State Government/ Union Territory Government/ Administration
No. ______________ Dated, ________
Government of ________Department of Animal Husbandry, ___________________________To(Applicant),The (Name of the Applicant) ________________________________ has applied for establishment of a Veterinary College at __________________________ (complete address of the Veterinary College with phone no.). On careful consideration of the proposal, the Government/ Administration of ________________ (Name of the State/ Union Territory) has no objection towards the establishment of a Veterinary College as per the Veterinary Council of India Minimum Standards of Veterinary Education - (Bachelor of Veterinary Science and Animal Husbandry - Degree Course) Regulations, 2016, as amended from time to time and this No Objection Certificate is being issued to that effect.Yours faithfully,(Signature of the Competent Authority of the State Government/ Union Territory Administration)Form - IIISubject: Essentiality Certificate
No. Dated,
Government of ______________Department of Animal HusbandryTo (Applicant),Sir,The desired certificate is as follows: -
(1)Number of veterinary college or institutions already existing in the State or Union territory.
(2)Number of seats available or no. of veterinary doctors graduating annually.
(3)Number of veterinary practitioners registered with the State Veterinary Council.
(4)Number of veterinary practitioners in Government service.
(5)Number of government posts lying vacant for veterinary practitioners
(6)Number of government posts in rural or difficult areas for veterinary practitioners.
(7)Number of veterinary practitioners registered with Employment Exchange.
(8)Veterinary practitioners to animal population ratio presently in the State or Union territory.
(9)Veterinary practitioners to animal patient ratio presently in the State or Union territory.
(10)Veterinary practitioners to animal patient ratio proposed to be achieved by the State.
(11)How the establishment of the Veterinary College would resolve the problem of deficiencies of qualified veterinary practitioners in the State/ Union Territory and improve the availability of such veterinary manpower in the State/ Union Territory.
(12)The restrictions imposed by the State Government/ Union Territory Administration, if any, on students who are not domiciled in the State/ Union Territory from obtaining admissions in the State, be specified.
(13)Full justification for establishing the proposed Veterinary College.The (Name of the person) ________________________________ has applied for establishment of a Veterinary College at _________________________. On careful consideration of the proposal, the Government of ________ has decided to issue an essentiality certificate to the applicant for the establishment of a Veterinary college with _____ (no. of seats).It is certified that: -