Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Rajasthan - Subsection

Section 2(m) in Rajasthan Rural Development and Panchayati Raj State and Subordinate Service Rules, 1998

(m)"Year" means the financial year beginning from 1st April and ending on 31st March next.