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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(1)(j) in Central Electricity Regulatory Commission (Sharing of Inter State Transmission Charges and Losses) Regulations, 2010

(j)"Bulk Power Transmission Agreement (BPTA)" means the agreements between the ISTS licensees and the Designated ISTS Customers of the ISTS under the pre-existing arrangements for ISTS development and operations;