Section 60 in 60 years of the Parliament of India, Rules, 2012
60. years of the Parliament of India, Rules, 2012
Published vide Notification New Delhi, the 9th May, 2012Ministry of Finance(Department of Economic Affairs)G.S.R. 350(E). - In exercise of the powers conferred by clauses (d) and (e) of sub-section (2) of section 24 of the Coinage Act, 2011, (11 of 2011), the Central Government hereby makes the following rules, namely: -
